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State of Odisha - Section

Section 40 in The Orissa Bhoodan and Gramdan Rules, 1972

40. Payment of pay and allowances of the establishment of the Samiti.

- On receipt of the establishment pay bill from the District or Sub-divisional Officer, the Administrative Officer shall scrutinise the bill to satisfy himself that the amounts included in the Bills are correct and appropriate in accordance with the rules governing pay and allowances of the employees of the Samiti. He shall pass the Bills and then take steps to send the money to the District Bhoodan Nivedak concerned by money order. While Sending money by M.O. to the District Bhoodan Nivedak concerned tot disbursement, the Administrative Officer shall send acquittance roll in support of the same which shall be returned to him by the Bhoodan Nivedak within seven days after taking proper acquittance of the payees. The undisbursed amount, if any, at the close of the month may be refunded as short drawal from the claims of the next month.