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Supreme Court - Daily Orders

Ravi Shankar Pathak vs Chairman Madhya Pradesh Public Service ... on 23 August, 2018

Bench: Abhay Manohar Sapre, A.M. Khanwilkar

                                                                                                    1

                                            IN THE SUPREME COURT OF INDIA

                                                  INHERENT JURISDICTION

                                  REVIEW PETITION (CIVIL) NO.2505-2506 OF 2018
                                                             IN
                            SPECIAL LEAVE PETITION (CIVIL) NO.8940-8941 OF 2017


                         RAVI SHANKAR PATHAK                                    ..PETITIONER(S)

                                                          VERSUS

                         CHAIRMAN, MADHYA PRADESH PUBLIC
                         SERVICE COMMISSION & ORS.                              ..RESPONDENT(S)


                                                       O R D E R

Delay condoned.

We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 6th January, 2017. The review petitions are, accordingly, dismissed.

Pending applications, if any, stand disposed of.

..........................J. [ABHAY MANOHAR SAPRE] ..........................J. [A.M.KHANWILKAR] Signature Not VerifiedNEW DELHI Digitally signed by ANITA MALHOTRA Date: 2018.08.25 AUGUST 23, 2018 12:58:33 IST Reason: 2 ITEM NO.1001 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No.2505-2506/2018 in SLP(C) No.8940-8941/2017 RAVI SHANKAR PATHAK Petitioner(s) VERSUS CHAIRMAN, MADHYA PRADESH PUBLIC SERVICE COMMISSION & ORS. Respondent(s) (FOR ADMISSION and IA No.43354/2018-CONDONATION OF DELAY IN FILING REVIEW PETITIONS) Date : 23-08-2018 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE HON'BLE MR. JUSTICE A.M. KHANWILKAR By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.


            (Ashok Raj Singh)               (Chander Bala)
              Court Master                    Court Master
(Signed Order is placed in the file)