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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(b) in Rajasthan Police Subordinate Service Rules, 1989

(b)Where a post is to be filled in by single method as prescribed in the rule or Schedule-I, the vacancies so determined shall be filled in by that method.