Supreme Court - Daily Orders
Debabrata Saha vs Serampore Municipality And Others on 11 September, 2014
ITEM NO.13 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 3657/2010
DEBABRATA SAHA Appellant(s)
VERSUS
SERAMPORE MUNICIPALITY & ORS. Respondent(s)
Date : 11/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr B.P.Yadav, Adv.
Mr. S. K. Bhattacharya,Adv.
For Respondent(s)
Mr. Dharmendra Kumar Sinha,Adv.
Mrs V. D. Khanna,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Matter falls under complete category. Registry to process for listing before the Hon'ble Court as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2014.09.13 13:25:26 IST Reason: