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Supreme Court - Daily Orders

Debabrata Saha vs Serampore Municipality And Others on 11 September, 2014

     ITEM NO.13                             REGISTRAR COURT. 1                  SECTION XVI

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR PANKAJ BHANDARI

                                          Civil Appeal   No(s).   3657/2010


     DEBABRATA SAHA                                                           Appellant(s)

                                                         VERSUS

     SERAMPORE MUNICIPALITY & ORS.                                            Respondent(s)



     Date : 11/09/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                            Mr B.P.Yadav, Adv.
                                            Mr. S. K. Bhattacharya,Adv.


     For Respondent(s)
                                             Mr. Dharmendra Kumar Sinha,Adv.
                                             Mrs V. D. Khanna,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Matter falls under complete category. Registry to process for listing before the Hon'ble Court as per rules.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2014.09.13 13:25:26 IST Reason: