Patna High Court - Orders
Yamuna Trading Company & Anr vs The Union Of India & Ors on 15 January, 2013
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
Patna High Court CWJC No.317 of 2012 (9) dt.15-01-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.317 of 2012
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Yamuna Trading Company & Anr
.... .... Petitioner/s
Versus
The Union Of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.20981 of 2011
======================================================
Adras Traders
.... .... Petitioner/s
Versus
The Union Of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19605 of 2011
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Bikaner Assam Road Lines India Ltd.
.... .... Petitioner/s
Versus
The Union Of India & Ors
.... .... Respondent/s
======================================================
CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
ORAL ORDER
9 15-01-2013As prayed for by learned counsel for the Customs Department, put up on 17th January, 2013 among top 10 cases.
(Ramesh Kumar Datta, J) spal/-