Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(y) in Shri Guru Ram Rai University Act, 2016 (y)'Ordinance', 'Statutes' and 'Rules' means respectively, the 'Ordinance', 'Statutes' and 'Rules' of the University;
