Bombay High Court
Shalini Bajirao Sawant vs Rajesh Gopal Chawan And 4 Ors on 12 December, 2018
Bench: B.R. Gavai, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) NO. 2092 OF 2017
In
APPEALS 408 OF 2017
Shalini Bajirao Sawant ....Petitioner
V/S
Rajesh Gopal Chawan And 4 Ors ....Respondent
WITH NOTICE OF MOTION (APPEALS) NO. 1988 OF 2017 In APPEALS 408 OF 2017 Shalini Bajirao Sawant ....Petitioner V/S Rajesh Gopal Chawan And 4 Ors ....Respondent WITH APPEALS NO. 408 OF 2017 In NOTICE OF MOTION (SUITS) 188 OF 2016 Shalini Bajirao Sawant ....Petitioner V/S Rajesh Gopal Chawan And 4 Ors ....Respondent mr.Rohaan Cama i/by Maravoor Wamorkar And Company, Advocate For the Appellant. Mr.Girish Utangale a/w Chetan Mhatre i/by Utangale and Co, Advocate for R 1 to 4, Mr.Manesh V Cherian, Advocate for R 5.
Page 1/2 ::: Uploaded on - 12/12/2018 ::: Downloaded on - 27/12/2018 05:50:31 :::CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 12th December, 2018 P.C. :
At the request of the learned Advocate for the Appellant, Stand over to 19/12/2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 12/12/2018 ::: Downloaded on - 27/12/2018 05:50:31 :::