Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttar Pradesh - Section Section 3 in U.P. Janhit Guarantee Rules, 2011 3. Authorisation by designated officer for receiving the application. - The designated officer may, by order, authorise any of his subordinate officer or employee to receive the applications and to issue the acknowledgement thereof.
