Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 5 February, 2020
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-2
C.S. No. 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
VERSUS
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 5th February, 2020.
Appearance:
Mr. Jishnu Chowdhury, Adv. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Ratul Das, Adv Mr. Yashovardhan Kochar, Adv.
... for the plaintiff Mr. Sakya Sen, Adv.
Ms. H. Chakraborty, Adv. Mr. S. R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mr. Aviroop Mitra, Adv. ... for the defendant nos.1 and 2.
Mr. Rohit Baneerjee, Adv. Ms.Anindita Mukherjee, Adv. ... for the defendant nos.3, 5 & 16.
Ms. Iti Dutta, Adv.
... for the defendant no.4 Mr. Chayan Gupta, Adv.
Mr. A. K. Dey, Adv.
...for the defendant nos.7 & 14 The Court: Cross-examination of plaintiff's witness Mr. Shankarlal Kandoi is resumed but could not be completed.
The suit is adjourned till 25th February, 2020.
(ARINDAM MUKHERJEE, J.) sm