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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 5 February, 2020

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2

                               C.S. No. 79 of 2011
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                           NARENDRA KUMAR BERLIA
                                  VERSUS
                          OM PRAKASH BERLIA & ORS.


     BEFORE:
     The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 5th February, 2020.

Appearance:

Mr. Jishnu Chowdhury, Adv. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Ratul Das, Adv Mr. Yashovardhan Kochar, Adv.
... for the plaintiff Mr. Sakya Sen, Adv.
Ms. H. Chakraborty, Adv. Mr. S. R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mr. Aviroop Mitra, Adv. ... for the defendant nos.1 and 2.
Mr. Rohit Baneerjee, Adv. Ms.Anindita Mukherjee, Adv. ... for the defendant nos.3, 5 & 16.
Ms. Iti Dutta, Adv.
... for the defendant no.4 Mr. Chayan Gupta, Adv.
Mr. A. K. Dey, Adv.
...for the defendant nos.7 & 14 The Court: Cross-examination of plaintiff's witness Mr. Shankarlal Kandoi is resumed but could not be completed.
The suit is adjourned till 25th February, 2020.
(ARINDAM MUKHERJEE, J.) sm