Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951 5. It shall not be necessary for the Commission to be consulted when the recruitment or appointment is to a post specified in the schedule.
