Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52A(1)] [Section 52A] [Entire Act]

State of Telangana - Subsection

Section 52A(1)(b) in Telangana Revenue Recovery Act, 1864

(b)the State Bank of India constituted under the State Bank of India Act, 1955, (Central Act 23 of 1955);