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Union of India - Section

Section 66 in Finance Act, 2020

66. Amendment of section 139.

- In section 139 of the Income-tax Act, in sub-section (1), in Explanation 2, in clause (a),-
(a)in sub-clause (iii), the word "working" shall be omitted;
(b)in the long line, for the figures, letters and words "30th day of September", the figures, letters and words "31st day of October" shall be substituted.