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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1)(a) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(a)any property belonging to a Hindu Public Religious and Charitable Endowments is in danger of being wasted, damaged or improperly alienated by any trustee or an) person, or