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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(f) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(f)Whenever there are floods or heavy rains in the command area and thereby so long as it is necessary to do so.