Section 20 in The Orissa Timber and Other Forest Produce Transit Rules, 1980
20. Issue of fresh transit permit in lieu of foreign transit permit.
(1)When forest produce is sought to be removed from the area mentioned in Rule 19, the Divisional Forest Officer of the Division, in which the area lies shall, on application by the owner, issue transit permit free of charge in lieu of the foreign transit permit after necessary verification, for movement of the produce within the State of Orissa.(2)Certified copies of the form in which transit permit is issued by the exporting Divisional Forest Officer along with the certified impressions of the seal under which the transit permits will be issued, shall be sent to the Divisional Forest Officer mentioned in Rule 17 for records in his office and the office of the concerned Divisional Forest Officers.
