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Manipur High Court

Ahongshangbam Jiten Singh And Another vs Angomcha Bimol Akoijam And 5 Others on 16 September, 2025

SHAMURAILATPAM SUSHIL                  Digitally signed by SHAMURAILATPAM SUSHIL
                                       SHARMA
SHARMA                                 Date: 2025.09.19 18:34:42 +05'30'

                                                                        Sl. Nos. 13-14
                          IN THE HIGH COURT OF MANIPUR
                                    AT IMPHAL

                                  El. Pet. No. 1 of 2024

              Ahongshangbam Jiten Singh and another
                                                           Petitioners
                                          Vs.
              Angomcha Bimol Akoijam and 5 others
                                                          Respondents

                     Clubbed with El.Recr.Pet. No. 1 of 2024

                                  BEFORE
                HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR

                                          ORDER

16.09.2025 The cause title reads as follows :

"1. Ahongshangbam Jiten Singh, aged about 56 years, S/o Ahongshangbam Gulap Singh, resident of Phoijing Makha Leikai, P.O. & P.S. Nambol, Bishnupur District, Manipur-795134 and
2. Md. Asker Ali Makakmayum, aged about 43 years, S/o Md. Nawab Ali, resident of Haoreibi Sambrukhong, P.O. & P.S. Lilong, District Thoubal, Manipur-795130.
.........Petitioners
-Versus-
1. Dr. Angomcha Bimol Akoijam, aged about 57 years, S/o (L) Akoijam Birendra Singh, resident of Keishamthong Top Leirak, P.O. & P.S.-Imphal, District-Imphal West, Manipur, Pin No. 795001.
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2. Shri Thounaojam Basanta Kumar Singh aged about 59 years, S/O Thounaojam Chaoba Singh of Utlou Mayai Leikai, P.O. & P.S.-Nambol, District-Bishnupur, Manipur, Pin No. 795134.
3. Maheshwar Thounaojam, aged about 32 years, S/o Thounaojam Darendra Singh, resident of Keishampat Aheibam Leirak, P.O. & P.S.-Imphal, District-Imphal West, Manipur, Pin No. 795001.
4. Shri. Moirangthem Totomshana Nongshaba aged about 52 years, S/o Late M. Tombiyaima Singh, resident of Heirok Part-2 Mayai Leikai Pujari Chithek, P.O. Wangjing B.P.O.-& P.S.-Heirok, District-Thoubal, Manipur, Pin No. 795148.
5. Shri Rajkumar Somendro Singh, aged about 45 years, S/o Late Rajkumar Modhusana Singh, resident of Thangmeiband Maisnam Leikai, P.O. & P.S.- Imphal, District-Imphal West, Manipur, Pin No. 795001 and
6. Shri Haorungbam Sarat Singh, aged about 69 years, S/o Late Haorungbam Gourachandra Singh, resident of Wangkhei Tokpam Leikai, P.O. & P.S.- Porompat, District-Imphal East Manipur, Pin No. 795005.
...... Respondents"

Captioned matter is an election matter. The two petitioners who are electors in 1- Inner Manipur Parliamentary Constituency of Manipur.

The two petitioners are challenging the election of R1 Dr. Angomcha Bimol Akoijam.

2|Page Mr. Ajoy Pebam, learned counsel for the two election petitioners and Ms. N. Savitri, learned counsel for the R1 returned candidate are before me.

Registry to put up a note as regards the service of R2 to R6. List one week hence.

List on 23.09.2025.

CHIEF JUSTICE Sushil

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