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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

26. Restrictions on customers in the Bar .

- The customer intending to avail the service facility, shall not ask for or be served Indian Made Foreign Liquor or Foreign Liquor in sealed bottles and he/ she shall be served liquor only in pegs or glasses.