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[Entire Act]
Union of India - Section
Section 95C in The Environment (Protection) Rules, 1986
95C. Genset run on Diesel and Natural Gas (NG) or Diesel and Liquid Petroleum Gas (LPG) :-
A. Emission Limits. - The emission limits for Diesel and NG or Diesel and LPG driven engine (upto 800 kW) for generator set (hereinafter referred to as Genset) application shall be effective from the 1st July, 2016 as specified in the Table below, subject to the general conditions specified therein, namely:-Table| Power Category | Emission Limits (g/kW-hr) | Smoke Limit (light absorption coefficient,m-1) | ||
| NOX + THC or NOX + NMHCor RHC | CO | PM | ||
| Upto 19 kW | ≤ 7.5 | ≤ 3.5 | ≤ 0.3 | ≤ 0.7 |
| More than 19 kW upto 75 kW | ≤ 4.7 | ≤ 3.5 | ≤ 0.3 | ≤ 0.7 |
| More than 75 kW upto 800 kW | ≤ 4.0 | ≤ 3.5 | ≤ 0.2 | ≤ 0.7 |