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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Manipur - Subsection

Section 79(2) in The Manipur Panchayati Raj Act, 1994

(2)In making any bye-laws under sub-section (1) the Gram Panchayat may provide that a contravention thereof shall be punishable with such fine as may be prescribed.