Punjab-Haryana High Court
Bakhtawar Singh And Others vs Union Territory on 4 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R.F.A. No. 841 of 2003 (O&M)
Bakhtawar Singh and others ....Appellants
Versus
Union Territory, Chandigarh ...Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. P. C. Dhiman, Advocate, for the appellants.
Ms. Alka Chatrath, Standing Counsel for UT Chandigarh.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 727 of 2001 - Narinder Singh vs Union Territory, Chandigarh.
4.2.2009 ( Rajesh Bindal) vs. Judge