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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(3) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(3)The Election of office bearers and appointment of employees of the Bank shall be subject to any provision of law and service rules which may be framed from to time with regard to the possession by such office-bearers or employees of Diploma, Certificate etc. from recognised institution.