Delhi High Court - Orders
Ats Infrastructure Limited vs Assistant Commissioner Of Income Tax, ... on 18 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3808/2023
ATS INFRASTRUCTURE LIMITED ..... Petitioner
Through: Mr Ved Jain, Mr Nischay Kantoor
and Ms Soniya Dodeja, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX, CIRCLE 1(1), DELHI & ORS. ..... Respondents
Through: Mr Kunal Sharma, Sr Standing
Counsel with Ms Zehra Khan,
Standing Counsel along with Mr
Shubhendu Bhattacharyya, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 18.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Since one of us [i.e., Rajiv Shakdher, J.] has to sit in a Single Bench for hearing a part-heard matter, it is not possible to hear this matter today.
2. List the matter on 18.04.2024.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 18, 2023 pmc Click here to check corrigendum, if any This is a digitally signed order.
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