Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(5) in Andhra Pradesh Universities Act, 1991 (5)In the absence of the Vice-Chancellor from any meeting of the Executive Councils the members present at the meeting shall choose one among themselves to preside over the meeting.
