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State of Punjab - Section

Section 423 in Punjab Jail Manual, 1996

423. Entries by the Medical Officer in history-tickets.

(1)In the heading of the history-ticket of every prisoner, the Medical Officer shall enter or cause to be entered under his supervision -
(a)the prisoner's weight on admission.
(b)his state of health.
(c)the class of labour for which he is fit, if sentenced to labour, and
(d)whether he has been protected by vaccination, inoculation or small-pox etc.
(2)He shall also subsequently enter or cause to be entered -
(a)if a convict, the fact of vaccination having been performed and the result.
(b)admission to and discharge from hospital on every occasion, with the disease for which admitted, and
(c)admission to and discharge from the convalescent gang.
(3)The Medical Officer shall himself enter such other directions or recommendations as he may from time to time consider necessary for the maintenance of the health of the prisoner.