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Union of India - Section

Section 120 in The Navy (Pay And Allowances) Regulations, 1966

120. Rates during furlough.

- Pay for furlough periods shall be 50 per cent of the pay of the rank held by the concerned officer on the date he proceeds on leave.Explanation. - An case an officer is granted higher substantive rank during the period of furlough leave, he shall receive 50 per cent of the pay of that rank from the appropriate date, if it is more favourable than 50 per cent of the pay of the rank held at the time he proceeds on leave.