Section 11 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023
11. Amendment of section 9.
In section 9 of the principal Act,—(a)in the marginal heading, for the words "Chairperson and members", the words "Chairperson, members and Member-Secretary" shall be substituted;(b)after the words "National Biodiversity Authority", the words "and of Member-Secretary" shall be inserted.
