Section 127(2)(i) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

Union of India - Subsection

Section 127(2)(i) in Income Tax Rules, 1962

(i)the address of the assessee as available with a banking company or a co-operative bank to which the Banking Regulation Act, 1949 (10 of 1949) applies (including any bank or banking institution referred to in section 51 of the said Act); or

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Union of India - Subsection

Section 127(2)(i) in Income Tax Rules, 1962