Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of West Bengal - Subsection Section 177(4) in The West Bengal Motor Vehicles Rules, 1989 (4)Any contravention of the provisions of this rule shall amount to an offence punishable under the provisions of Chapter XIII of the Act.
