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[Cites 0, Cited by 2] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(2) in The Punjab Municipal Act, 1999

(2)When the Mayor is unable to perform his functions owing to absence, illness or any other cause, the Senior Deputy Mayor, or in his absence, the Deputy Mayor, shall perform the functions of Mayor until the date on which the Mayor resumes his office.