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Chattisgarh High Court

Nagendra Kumar Joshi vs Suklal Bandhe 8 Fam/114/2018 Balram ... on 29 November, 2018

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                                FAM No. 236 of 2018
                   Nagendra Kumar Joshi Versus Suklal Bandhe



29/11/2018

Mr. Shikhar Sharma, Advocate for the appellant.

Service report of notice is awaited. List this case after service report is received. 

                      Sd/-                                      Sd/-

                    Judge                                     Judge

               Prashant Kumar Mishra                      Vimla Singh Kapoor




     Santosh