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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(4)(b) in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015

(b)and (c) of sub-section (3) shall be made by the State Government.