Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Meghalaya - Subsection Section 10(1) in The Meghalaya Co-operative Societies Act, 2015 (1)An application of registration shall be made to the Registration or a person to whom such power of the Registrar in delegated in the prescribed form.
