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[Cites 0, Cited by 0] [Section 207] [Entire Act]

State of Madhya Pradesh - Subsection

Section 207(b) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(b)In cases where a candidate has migrated from one institution to another within the jurisdiction of the Board or from outside Madhya Pradesh and the subjects taken by the candidate is not taught in the later institution, to permission to study one subject privately shall be granted by the Secretary on the recommendation of the Principal at the High School/Higher Secondary School Certificate Examination.]