Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of West Bengal - Subsection Section 60(e) in Purba Medinipur University Act, 2017 (e)the courses of study and the division of subjects upon the recommendation of the Faculty Council for Post-graduate Studies or the Council for Undergraduate Studies concerned:
