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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2)(e) in The Delhi Land Holdings (Ceiling) Act, 1960

(e)the form in which a list under sub-section (3) of section 6 or sub-section (3) of section 9 may be prepared and the manner of publication of such list;