Delhi High Court - Orders
Indian Oil Corporation Limited And ... vs All India Petroleum Dealers ... on 22 November, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~32-34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
32
+ LPA 24/2021 & CM APPL. 1843/2021
INDIAN OIL CORPORATION LIMITED
AND OTHERS ..... Appellants
Through: Mr. Tushar Mehta, Solicitor General,
Mr. Parijat Sinha, Mr. Rudra Dutta, Mrs. Sanyukta
Gupta, Mr. Akhil Tewatia, Advocates.
Versus
ALL INDIA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr. S. B. Upadhyay, Senior Advocate
with Mr. Rajesh Mahale, Advocate for R-1&2.
Mr.Ripudaman Bhardwaj, Central Government
Standing Counsel with Mr.Kushagra Kumar,
Advocates for R-3.
Mr. Siddharth Luthra, Senior Advocate with Mr.
G. Sivabala Murgan, Advocate for Intervener
Dr.Pabitra Pal Chowdhury and Mr.Kumar Utkarsh,
Advocates for Intervener.
33
+ LPA 30/2021 & CM APPL. 2389/2021 (Stay)
INDIAN OIL CORPORATION
LIMITED AND OTHERS ..... Appellants
Through: Mr. Tushar Mehta, Solicitor General,
Mr. Parijat Sinha, Mr. Rudra Dutta, Mrs. Sanyukta
Gupta, Mr. Akhil Tewatia, Advocates.
Versus
ALL HARYANA PETROLEUM DEALERS ASSOCIATION
REGISTERED AND OTHERS ..... Respondents
Through: Mr.Ripudaman Bhardwaj, Central
Government Standing Counsel with Mr.Kushagra
Kumar, Advocates for R-3.
LPA 24/2021 & connected matters. Page 1 of 3.
Signature Not Verified
Digitally Signed By:AMIT
NARAYAN BHARTHUAR
Signing Date:24.11.2021
10:54:07
34
+ LPA 31/2021 & CM APPL. 2392/2021 & 12432/2021
INDIAN OIL CORPORATION
LIMITED AND OTHERS ..... Appellants
Through: Mr. Tushar Mehta, Solicitor General,
Mr. Parijat Sinha, Mr. Rudra Dutta, Mrs. Sanyukta
Gupta, Mr. Akhil Tewatia, Advocates.
Versus
BIHAR PETROLEUM DEALERS ASSOCIATION
AND ANOTHER ..... Respondents
Through: Mr. Rajesh Mahale, Advocate forR-1.
Mr. Anuj Aggarwal and Mr.Kumar Utkarsh,
Advocates for Government of NCT of Delhi.
Mr. Ripudaman Bhardwaj, Central Government
Standing Counsel with Mr.Kushagra Kumar,
Advocates for R-3.
Mr. Narender Hooda, Senior Advocate with Mr.
Shanth Kumar V. Mahale, Advocate for
Intervenors
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.11.2021 We have heard Mr. Tushar Mehta, learned Solicitor General of India, appearing on behalf of Appellants as well as Mr. S. B. Upadhyay, learned Senior Counsel appearing on behalf of All India Petroleum Dealers Association.
We have also heard Mr. Siddharth Luthra, learned Senior Counsel appearing on behalf of one of the interveners. LPA 24/2021 & connected matters. Page 2 of 3.
Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:24.11.2021 10:54:07To come up for further hearing on 23.11.2021.
CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 22, 2021/'anb' LPA 24/2021 & connected matters. Page 3 of 3.
Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:24.11.2021 10:54:07