Section 1(3) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973
(3)[It shall come into force on such date as the Government may, by notification in the Andhra Pradesh Gazette, appoint.] [The Notified date is 1-1-1975. (Vide A.P. Gazette, (Ext.), dated 18-12-1974.)]
