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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(4)(c) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(c)his own Polling Officers and such persons as the Presiding Officer may from time to time admit for the purpose of identifying electors;