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State of Chattisgarh - Section

Section 25 in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016

25. Appraisal of Social Impact Assessment by an expert group.

- The expert group constituted under sub-section (1) of Section 7 of the Act shall evaluate the Social Impact Assessment Report and shall make its recommendation to the effect within a period of two months.