Bombay High Court
Minin Inas Kudel @ Kordis vs Mingel Anton Kudel And Others on 19 June, 2024
Author: Gauri Godse
Bench: Gauri Godse
Board Sr.No.:-1573
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 718 OF 2018
Minin Inas Kudel @ Kordis ....APPELLANT
V/S
Mingel Anton Kudel And Others ....RESPONDENT
WITH CIVIL APPLICATION IN SA NO. 1621 OF 2018 In Second Appeal 718 OF 2018 Minin Inas Kudel @ Kordis ....APPLICANT V/S Mingel Anton Kudel And Others ....RESPONDENT CORAM : HON'BLE MS. JUSTICE GAURI GODSE J DATE : 19th June, 2024 P.C. :
Listed for assigning date. Stand over to 06/08/2024 If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
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