188. Joining time not admissible to officers deputed for training.
- Government servants deputed for training are not entitled to joining time but are treated as officers on tour and are only allowed such time as may be required for transit. They are entitled to travelling allowance for their initial journey to, and final journey from, the college, but not to any halting allowance.(G.O. no. 140-E., dated the 9th January 1929.)Section IVJanta Colleges
