Bombay High Court
Kranti Nagar Sra Chs (Prop.) vs Slum Rehabilitation Authority And 7 Ors on 6 December, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 3578 OF 2018
Kranti Nagar Sra Chs (prop.) ....Petitioner
V/S
Slum Rehabilitation Authority And 7 Ors ....Respondent
CORAM : G. S. KULKARNI, J
DATE : 6th December, 2018
P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 13/12/2018.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:04:14 :::