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Bombay High Court

Kranti Nagar Sra Chs (Prop.) vs Slum Rehabilitation Authority And 7 Ors on 6 December, 2018

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 3578 OF 2018

 Kranti Nagar Sra Chs (prop.)                           ....Petitioner
             V/S
 Slum Rehabilitation Authority And 7 Ors             ....Respondent
      CORAM :         G. S. KULKARNI, J
      DATE :          6th December, 2018
 P.C. :

Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 13/12/2018.

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