Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(2) in Chhattisgarh Protection of Depositors Interest Act, 2005 (2)The competent authority shall apply within fifteen days from the date of the order to the special court for making the ad-interim order or attachment absolute.
