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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Sashastra Seema Bal Act, 2007

(1)The following persons appointed (whether on deputation or in any other manner) in the Force shall be subject to this Act, wherever they may be, namely:–
(a)officers and subordinate officer; and
(b)under-officers and other persons enrolled under this Act.