Supreme Court - Daily Orders
Hasan Biswas vs Ramesh Malik on 2 September, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.53 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3402/2024
(Arising out of impugned final judgment and order dated 12-12-2023
in WPA No. 7907/2019 passed by the High Court of Calcutta)
HASAN BISWAS & ORS. Petitioner(s)
VERSUS
RAMESH MALIK & ORS. Respondent(s)
(IA No. 64315/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES AND IA No. 139362/2024 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA NO.195763/2024 –
FOR VACATING STAY)
WITH
SLP(C) No. 11891-11892/2024 (XVI)
(IA No. 116540/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 02-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Mr. Anil Mishra, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Ranjan Mukherjee, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Vinay Navare, Sr. Adv.
Mr. Mayank Manish, Adv.
Mr. Ravi Kant, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Mr. Binay Kumar, Adv.
Mr. Sanjay Kumar Pathak, Adv.
For Respondent(s) Mr. Bikash Ranjan Bhattacharyya, Sr. Adv.
Mr. Rauf Rahim, Sr. Adv.
Signature Not Verified
Mr. Sudipta Dasgupta, Adv.
Digitally signed by
ASHISH KONDLE
Date: 2024.09.03
Mr. Bikram Banerjee, Adv.
18:35:08 IST
Reason: Mr. Ali Asghar Rahim, Adv.
Mr. Shekhar Kumar, AOR
1
Mr. Srisatya Mohanty, Adv.
Ms. Astha Sharma, AOR
Mr. Shreyas Awasthi, Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Mr. Shailesh Madiyal, Adv.
Mrs. Swati Ghildiyal, Adv.
Mr. Anuj Udupi, Adv.
Mrs. Sweksha, Adv.
Mr. Chandra Kant Sharma, Adv.
Mr. Amrish Kumar, AOR
Ms. Meenakshi Arora, Sr. Adv.
Mr. Joydeep Mazumdar, Adv.
Mr. P. Sil, Adv.
Mr. C. Chaube, Adv.
Mr. Nishchaiy Sharma, Adv.
Ms. Shalini Kaul, AOR
Mr. Mayank Manish, Adv.
Mr. Ravi Kant, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Mr. Binay Kumar, Adv.
Mr. Sanjay Kumar Pathak, Adv.
Mr. Chand Qureshi, AOR
Mr. Anindo Mukherjee, Adv.
Mr. Raj Kumar Yadav, Adv.
Mr. Kamal Akhtar, Adv.
Mr. Sudhir Singh, Adv.
Mrs. Parveen Qureshi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
List for hearing on 21st November, 2024. Till further orders, the interim relief granted earlier by this Court to continue.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2