Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(1)(d) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (d)'Budget or Budget Estimate' means the statement showing the probable income and expenditure during the following year prepared by the Council.