Supreme Court - Daily Orders
Suresh Chandra Goyal vs The State Of Rajasthan State Of ... on 15 September, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
SLP CC 13290/12
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ITEM NO.18 COURT NO.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 13290/2012
(Arising out of impugned final judgment and order dated 30-03-2012
in DBCWP No. 15649/2010 passed by the High Court of Judicature For
Rajasthan at Jaipur)
SURESH CHANDRA GOYAL Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN STATE OF RAJASTHAN Respondent(s)
AND ORS. THR. CHIEF SECRETARY & ORS.
WITH W.P.(C) No.1022/1989 (X)
Date : 15-09-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Ms. Anjani Aiyagari, AOR
Mr. Bharat Sangal, AOR
Mr. S. N. Bhat, AOR
Mrs. Amita Gupta, AOR
Mr. Pravir Kumar Jain, AOR
Mr. Abhijit Sengupta, AOR
Signature Not Verified
Mr. A. Venayagam Balan, AOR
Digitally signed by
CHETAN KUMAR
Date: 2017.09.19
18:31:34 IST
Reason: Mr. Rakesh Dahiya, AOR
Mr. A. T. M. Sampath, AOR
Mr. Akhilesh Kumar Pandey, AOR
SLP CC 13290/12
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For Respondent(s)
Mr. Ashok K. Srivastava, AOR
Mr. Arun K. Sinha, AOR
Mr. Anip Sachthey, AOR
Mr. Maninder Singh, ASG
Mr. S. Wasim A. Qadri, Adv.
Mr. T.A. Khan, Adv.
Mr. Zaid Ali, Adv.
Mrs. Anil Katiyar, AOR
Mr. Ashok Mathur, AOR
Mr. Ajit Pudussery, AOR
Mr. B. D. Sharma, AOR
Ms. Bina Gupta, AOR
Mr. C. N. Sree Kumar, AOR
Mr. D. N. Goburdhan, AOR
Mr. Gopal Balwant Sathe, AOR
Mr. G. Prakash, AOR
Mr. Gopal Singh, AOR
Mr. Manish Kumar, Adv.
Mr. Shreyas Jain, Adv.
Mr. Gopal Singh, Adv.
Mr. Rituraj Biswas, Adv.
Mr. Guntur Prabhakar, AOR
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Mamta Singh, Adv.
Ms. Shodhika Sharma, Adv.
Mr. K. Ram Kumar, AOR
Mr. L. K. Pandey, AOR
Mr. M. Veerappa, AOR
Mr. M. A. Krishna Moorthy, AOR
SLP CC 13290/12
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Mr. Gagrat And Co.
Mr. Naresh K. Sharma, AOR
Mr. Parijat Sinha, AOR
Mr. P. K. Jain, AOR
Mr. P. Parmeswaran, AOR
Mr. Pradeep Misra, AOR
Mr. Raj Kumar Mehta, AOR
Mr. R. N. Keswani, AOR
Mr. R. Sathish, AOR
Mr. Surya Kant, AOR
Mr. Sunil Kumar Jain, AOR
Mr. S. K. Bhattacharya, AOR
Mr. S. R. Setia, AOR
Mr. Sanjay Parikh, AOR
Mr. Shrish Kumar Misra, AOR
Mr. Tara Chandra Sharma, AOR
Mr. T. L. Garg, AOR
Mr. T. G. Narayanan Nair, AOR
Mrs V. D. Khanna, AOR
Mr. Pravir Choudhary, AOR
Mr. Anil Nag, AOR
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Arputham Aruna And Co, AOR
Mr. K. R. Sasiprabhu, AOR
Mr. D. S. Mahra, AOR
SLP CC 13290/12
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Mr. Ranjan Mukherjee, AOR
Mr. S. Janani, AOR
Mr. V. G. Pragasam, AOR
Mr. S. Prabu Ramasubramanian, Adv.
Mr. Manu Sundaram, Adv.
Mr. Haresh Raichura, AOR
Mr. Jitendra Mohan Sharma, AOR
Mr. Annam D. N. Rao, AOR
Mrs. Revathy Raghavan, AOR
Mr. Ashok Kumar Singh, AOR
Mr. Rakesh K. Sharma, AOR
Ms. D. Bharathi Reddy, AOR
Mr. Krishnanand Pandeya, AOR
Dr. J. P. Dhanda, AOR
Mr. Chander Shekhar Ashri, AOR
Mr. B. S. Banthia, AOR
Mr. Mukesh K. Giri, AOR
Ms. N. Annapoorani, AOR
Mr. Kishan Datta, AOR
Ms. Anjani Aiyagari, AOR
Mr. Radha Shyam Jena, AOR
Mr. Prashant Kumar, AOR
Mr. Anil Shrivastav, AOR
Ms. Asha Gopalan Nair, AOR
Mr. P. I. Jose, AOR
Mr. Shashank Mishra, Adv.
Ms. Pooja Singh, Adv.
SLP CC 13290/12
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Mr. Rajiv Mehta, AOR
Mr. Kumud Lata Das, AOR
Mr. Praveen Swarup, AOR
Ms. Meera Mathur, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. V. N. Raghupathy, AOR
Mr. Parikshit P. Angadi, Adv.
Mr. Ratan Kumar Choudhuri, AOR
Ms. Rachana Srivastava, AOR
Mr. Sanjay Jain, AOR
Ms. Rashmikumar Manilal Vithlani, AOR
Mr. V. K. Sidharthan, AOR
Mr. Romy Chacko, AOR
Mr. Kailash Chand, AOR
M/s Corporate Law Group
Mr. Sharan Thakur, Adv.
Mr. Vijay Kumar, Adv.
Mr. Sushil Balwada, AOR
Mr. Rajesh Srivastava, AOR
Ms. Anitha Shenoy, AOR
Mr. Kanhaiya Priyadarshi, AOR
Mr. Anupam Lal Das, AOR
Mr. Ravi Prakash Mehrotra, AOR
Mr. Kshatrashal Raj, Adv.
Ms. Tanya Chaudhry, Adv.
Ms. Pratyusha Priyadarshini, Adv.
M/s. Parekh & Co.
Mr. Ajay Sharma, AOR
Mr. T. Mahipal, AOR
SLP CC 13290/12
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Mr. Amit Kumar, AOR
Mr. Aniruddha P. Mayee, AOR
Mr. Avnish M. Oza, Adv.
Mr. Pragyan Sharma, Adv.
Mr. Shikhar Garg, adv.
Mr. Ganesh Bapu, Adv.
Mr. P. V. Yogeswaran, AOR
Mr. P. V. Dinesh, AOR
Mr. Abhisth Kumar, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. Sanjay Sharawat, AOR
Mr. T. Harish Kumar, AOR
Mr. Alok Kumar, AOR
Mr. T. V. George, AOR
Mr. Manish K. Bishnoi, AOR
Ms. A. Sumathi, AOR
Ms. Anagha S. Desai, AOR
Ms. A. Subhashini, AOR
Mr. M. A. Chinnasamy, AOR
Mr. Karan Bharihoke, AOR
Mr. M. Shoeb Alam, AOR
Mr. D.K. Singh, Adv.
Mr. Gaurav Srivastava, Adv.
Mr. Ardhendumauli Kumar Prasad, Adv.
Mr. M. Yogesh Kanna, Adv.
Mrs. Maha Lakshmi, Adv.
Mrs. Sujata Bagadhi, Adv.
Mrs. Rachna Srivastava, Adv.
Ms. Monika, Adv.
Mr. Sukrit R. Kapoor, Adv.
Ms. Nitya Madhusoodhanan, Adv.
SLP CC 13290/12
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Mr. Rajivmder Singh, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. T.V. Talwar, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Ratan Kr. Chadhuri, Adv.
Mr. Jayesh Gaurav, Adv.
Mr. Apoorv Kurup, Adv.
Mr. A.C. Boxi Patro, Adv.
Mr. A.T.M. Sampath, Adv.
Asai Thambi MSM, Adv.
Mr. Raja Chatterjee, Adv.
Mr. Rana Bhuyan, Adv.
Mr. Piyush Sachdev, Adv.
Mr. Satish Kumar, Adv.
Mr. C.D. Sigh, Adv.
Avi Pandey, Adv.
Mr. Neelesh Singh Rao, Adv.
Mr. Shuvodeep Roy, Adv.
Mr. Rohit K. Mohanty, Adv.
Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, Adv.
Mr. Shoeb Alam, Adv.
Ms. Fauzia Shakil, Adv.
Mr. Ujjwal Singh, Adv.
Mr. Mojahid Karim Khan, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Mr. Mrityunjai Singh, Adv.
Ms. Bina Madhavan, Adv.
Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Sandeep Singh, Adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Soumitra G. Chaudhuri, Adv.
Mr. Chanchal K. Ganguli, Adv.
SLP CC 13290/12
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Mr. Akhilesh Kumar Pandey, Adv.
Mr. D.K. Singh, AAG
Mr. Ardhendumauli Kumar Prasad, Adv.
Ms. Komal Mundhra, Adv.
Mr. Saurabh Agrawal, Adv.
Mr. Bharat Sangal, Adv.
Ms. S. Spandana Reddy, Adv.
Ms. Vidushi Garg, Adv.
Ms. Vernika Tomar, Adv.
Ms. Anindita Garg, Adv.
Mr. G. Prakash, Adv.
Mr. Jishnu M.L., Adv.
Mrs. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Vijay Shankar V.L., Adv.
Mrs. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
UPON hearing the counsel the Court made the following
O R D E R
S.L.P.(C) No.... CC 13290/2012 Heard learned counsel for the petitioner.
Delay condoned.
The special leave petition is dismissed.
I.A. No.1/2016 in I.A. No.339/2015 in W.P.(C) No.1022/1989 Issue notice.
As Mr. D.N. Goburdhun, learned counsel has entered appearance on behalf of the Union of India, no further notice need be issued.
SLP CC 13290/12 9Let the matter be listed on 6th November, 2017, along with I.A. Nos.69128/2017 and 69125 of 2017.
(Chetan Kumar) (Shakti Parkash Sharma) Court Master Assistant Registrar