Karnataka High Court
Sri Sumanth Sharad Heblekar vs Nuclear Power Corporation Of India Ltd on 9 October, 2018
Author: L.Narayana Swamy
Bench: L. Narayana Swamy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF OCTOBER, 2018
BEFORE
THE HON'BLE MR. JUSTICE L. NARAYANA SWAMY
WRIT PETITION Nos.45882-45952 OF 2017 (S-RES)
BETWEEN:
1. SRI SUMANTH SHARAD HEBLEKAR
S/O SHARAD, AGED ABOUT 44 YEARS
R/AT QTR NO C- 269,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400.
2. SRI SURAJ D. DEVKAR
S/O DEVIDAS, AGED 32 YEARS
R/AT QTR NO B-M/2/W4,
NPCIL KAIGA TOWNSHIP,
KARWAR - 581400
3. SRI KASHINATH KHADE
S/O SIDDUBA KHADE
AGED 50 YEARS
R/AT QTR NO C- 167,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
4. SRI T.R. BINIL
S/O T.S. RAMACHANDRAN
AGED 35 YEARS
R/AT QTR NO C- 3/7/04,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
5. SRI PARESH D. NAIK
S/O DATTATREYA
AGED 41 YEARS
R/AT QTR NO D-05,
2
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
6. SRI PRASHANT K.GAONKAR
S/O KRISHNANAND
AGED ABOUT 44 YEARS
R/AT QTR NO C- 27,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
7. SRI KIRAN S.NAIK
S/O SHRIKANT
AGED 45 YEARS
R/AT QTR NO B/P/03/E3,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
8. SRI ANAND ARUN BABHALE
S/O ARUN KUMAR BABHALE,
AGED 34 YEARS
R/AT QTR NO C- 315,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
9. SRI NAGARAJA MUKARI
S/O MUGAPPA MUKARI
AGED 43 YEARS
R/AT QTR NO H-6/S/W,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
10. SRI V.GANESH
S/O G.S. VENKATA SUBRAMANYA
AGED 44 YEARS
R/AT QTR NO C/K/7/5,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
11. SRI SATHEESH.E
S/O ESHWARAIAH
AGED 44 YEARS
R/AT QTR NO C/5/1/3,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
3
12. SRI MADHUKESWAR HARIKANTA
S/O KRISHNA
AGED 41 YEARS
R/AT QTR NO C-56,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
13. SRI JAGADEESH P GAONKAR
S/O PURUSHOTTAM
AGED 55 YEARS
R/AT QTR NO B - P/N/N2,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
14. SRI M.D. PHAYADE
S/O DEVAYA
AGED 53 YEARS
R/AT QTR NO C/5/1/1,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
15. SRI AGNEL DISOZA
S/O GABRIEL
AGED 47 YEARS
R/AT QTR NO B-27,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
16. SRI A.B. NAIK
S/O BHAKAR NAIK
AGED 42 YEARS
R/AT QTR NO G/2/E,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
17. SRI NAGAREDDY
S/O BENAKAPPA
AGED 45 YEARS
R/AT QTR NO C-26
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
4
18. SRI GANESH S. HEGDE
S/O SUBRAYA HEGDE
AGED 44 YEARS
R/AT QTR NO C-305,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
19. SRI C. RAJKUMAR
S/O KOCHUMADHAVAN
AGED 45 YEARS
R/AT QTR NO H/8/S,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
20. SRI M.GANESHRAO
S/O MUKUNDHARAO
AGED 42 YEARS
R/AT QTR NO C-3/4/4
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
21. SRI N.R. WANDAKAR
S/O RMAAPPA NARAYAN
AGED 42 YEARS
R/AT QTR NO C-144
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
22. SRI B.T. SUNDAR NAYAK
S/O THAMMAIAH
AGED 45 YEARS
R/AT QTR NO D-086,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
23. SRI K.A SHAJIMON
S/O ABDUL RAHMAN
AGED 44 YEARS
R/AT QTR NO C-264
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
5
24. SRI RAJESH C HARIKANTRA
S/O CHIMANU,
AGED 41 YEARS
R/AT QTR NO C-4/9/2,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
25. SRI MANDA UDAY KISHOR
S/O MANDA RAMA GOPAL
AGED 35 YEARS
R/AT QTR NO C-3/7/1
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
26. SRI RAJU G. NAIK
S/O GANPATI NAIK
AGED 45 YEARS
R/AT QTR NO C-2/3/1,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
27. SRI NAGESH H KHARVI
S/O HUVAYYA KHARVI
AGED 44 YEARS
R/AT QTR NO D-059
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
28. SRI UDAY SADA SAVANT
S/O SADA SAVANT
AGED 54 YEARS
R/AT QTR NO C-91
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
29. SRI P.K. SINGH
S/O M.P. SINGH
AGED 44 YEARS
R/AT QTR NO J/1/N,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
6
30. SMT JYOTHI PREETIDAS NAGEKAR
W/O PREETIDAS NAGEKAR
AGED 41 YEARS
R/AT QTR NO B-215,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
31. SRI UDAY NAGESH NAIK
S/O NAGESH P NAIK
AGED 57 YEARS
R/AT QTR NO C-23,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
32. SRI SANTOSH SUDHAKAR BANDEKAR
S/O SUDHAKAR
AGED 50 YEARS
R/AT QTR NO C-1/1/4,
NPCIL KAIGA TOWNSHIP
KARWAR - 581400
33. SRI RAJU R NAIK
S/O RAMA J NAIK
AGED 45 YEARS
R/A QTR NO.B-108
NPCIL KAIGA TOWNSHIP
KARWAR-581400
34. SRI P B HARAVI
S/O BASAPPA HARAVI
AGED 42 YEARS
R/A QTR NO.C-8/8/4
NPCIL KAIGA TOWNSHIP
KARWAR-581400
35. SRI BKARMAKAR
S/O N C KARMAKAR
AGED 38 YEARS
R/A QTR NO.C-6/8/4
NPCIL KAIGA TOWN SHIP
KARWAR-581400
7
36. SRI ANANT YESHWANT BHANDAGI
S/O YESHWANT BHANDAGI
AGED 43 YEARS
R/A QTR NO.G7-N,
NPCIL KAIGA TOWNSHIP
KARWAR-581400
37. SRI SAJAL KUMAR GHOSH
S/O ANIL KUMAR GHOSH
AGED 38 YEARS
R/A QTR NO.C-6/9/1
NPCIL KAIGA TOWNSHIP
KARWAR-581400
38. SRI R RAJESH KUMAR PAI
S/O RAJESH KUMAR
AGED 40 YEARS
R/A QTR NO.D-72
NPCIL KAIGA TOWNSHIP
KARWAR-581400
39. SRI N RAJAPPA
S/O NARAYANAPPA
AGED 44 YEARS
R/A QTR.NO.K/10/EAST
NPCIL KAIGA TOWNSHIP
KARWAR-581400
40. SRI.T.NAGARAJU
S/O THIBBAIAH,
AGED 43 YEARS
R/AT QTR.NO.C-8/9/Y
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
41. SRI. ASHUTOSH KUMAR
S/O PREM SHANKAR MISHRA
AGED 35 YEARS
R/AT QTR.NO.C-3/3/03,
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
8
42. SRI. NAGARAJA
S/O VENKATESHAPPA
AGED 40 YEARS
R/AT QTR.NO.C-3/10/4,
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
43. SRI. SIDLAL MURMU
S/O LAL MOHAN MURMU
AGED 36 YEARS
R/AT QTR.NO.B-L/2/E3,
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
44. SRI. PRAVEEN P.C.
S/O P. SRIDHARAN
AGED 39 YEARS
R/AT QTR.NO.C-168
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
45. SRI. SAMBHAJI PARAPPA KAGALE
S/O PARAPPA
AGED 54 YEARS
R/AT QTR.NO.D-070
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
46. SRI. NANDA N
S/O DAYANAND
AGED 52 YEARS
R/AT QTR.NO.C-134
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
47. SRI. PRAKASH DABBANAVAR
S/O LAXMAN
AGED 44 YEARS
R/AT QTR.NO.C-279
NPCIL KAIGA TOWNSHIP,
KARWAR-581400
9
48. SRI. BASAVANT OMANNA GADAKAR
S/O OMANNA, AGED 50 YEARS
R/AT QTR NO.D-114,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
49. SRI. WILSON J. FERNANDES
S/O JOHN, AGED 48 YEARS,
R/AT QTR NO..C-157,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
50. SRI. DINESH GOPAL GAONKAR
S/O GOPAL, AGED 48 YEARS
R/AT QTR NO.C-1/3/2,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
51. SAHINATH GANAPATI GUNAGI
S/O GANAPATI G GUNAGI
AGED 49 YEARS
R/AT QTR NO.C-1/3/1,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
52. SRI. B.WILSON RODRIGUES
S/O BELLARMIN K.R
AGED 46 YEARS
R/AT QTR NO.C-7/1/3,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
53. SRI.ARMSTRONG MININ ALFANSO
S/O MINIM ALFANSO,
AGED 47 YEARS
R/AT QTR NO.D-066,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
54. SRI JERENY GONSALOPAUL FERNANDES
S/O GONSALOPAUL FERNANDES,
AGED 35 YEARS
R/AT QTR NO.B-M/3/E3,
10
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
55. SRI. K.MADHU
S/O KESAVAN.P
AGED 37 YEARS
R/AT QTR NO.B-97,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400.
56. SRI THOMAS MATHEW
S/O MATHEW
AGED 35 YEARS,
R/AT QTR NO.B-212
NPCIL KAIGA TOWNSHIP
KARWAR -581400
57. SRI BENISH MATHEW
S/O MATHEW
AGED 35 YEARS,
R/AT ATR NO.B-N/9/S1,
NPCIL KAIGA TOWNSHIP
KARWAR-581400
58. SRI SUDIP KUMAR MANDAL
S/O DILIP KUMAR MANDAL
AGED 34 YEARS,
R/AT QTR NO.B-L/4W
NPCIL KAIGA TOWNSHIP
KARWAR -581400
59. SRI NAGENDRA K. NAIK
S/O KRISHNAPPANAIK
AGED 33 YEARS,
R/AT QTR NO.B-N/1/S1
NPCIL KAIGA TOWNSHIP
KARWAR-581 400
60. SRI MANJAPPA NAIK
S/O VENKATRAMAN NAIK
AGED 37 YEARS,
R/AT QTR NO. C-G/3/E3
NPCIL KAIGA TOWNSHIP
KARWAR-581400
11
61. SRI VIVEKANAND NAIK
S/O NEELAKANT S NAIK
AGED 34 YEARS,
R/AT QTR NO.C-7/10/1,
NPCIL KAIGA TOWNSHIP
KARWAR-581400
62. SRI R VADIVEL
S/O M RAMAN
AGED 40 YEARS,
R/AT QTR NO.C-4/7/3
NPCIL KAIGA TOWNSHIP
KARWAR-581400
63. SRI AJITKUMAR G KULKARNI
S/O GURURAJRAO KULKARNI
AGED 41 YEARS,
R/AT QTR NO.C-187
NPCIL KAIGA TOWNSHIP
KARWAR-581400
64. SRI AZAD KHAN
S/O SHAHJAD KHAN,
AGED 37 YEARS
R/AT QTR NO.B/N/2/W,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400
65. SRI B RAMAKRISHNA
S/O THAVITINAIDU
AGED 38 YEARS
R/AT QTR NO.C-H/1/N,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400
66. SRI M VINODHKUMAR
S/O MANIVEL
AGED 34 YEARS
R/AT QTR, NO.C-6/1/2,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400
12
67. SRI HANSRAJ YADAV
S/O. CHATURBHUJ YADAV
AGED 31 YEARS
R/AT. QTR NO.B-149
NPCIL KAIGA TOWNSHIP
KARWAR-581400.
68. SRI SAGAR YUVRAJ AHIRE
S/O YUVRAJ S AHIRE,
AGED 33 YEARS
R/AT QTR NO.C-7/2/4,
NPCIL KAIGA TOWNSHIP
KARWAR 581400
69. SRI U.K. MANOJKUMAR
S/O O. UNNIKRISHNAN
AGED 43 YEARS
R/AT QTR NO.C-54,
NPCIL KAIGA TOWNSHIP,
KARWAR 581400
70. KAIGA PROJECT EMPLOYEES ASSOCIATION (KPEA)
REG. ADDRESS: UNION OFFICE,
KAIGA SITE, PO: KAIGA
VIA: KARWAR, DIST: UTTARA KANNADA
KARNATAKA-581400
REP. BY PRESIDENT
SRI SUMANTH SHARAD HEBLEKAR.
71. KAIGA PROJECT EMPLOYEES ASSOCIATION (KPEA)
REG. ADDRESS: UNION OFFICE
KAIGA SITE, PO: KAIGA
VIA KARWAR, DIST: UTTARA KANNADA,
KARNATAKA 581400
REP. BY GENERAL SECRETARY,
SRI SURAJ D. DEVKAR. ... PETITIONERS
(BY SRI ARAVIND V. CHAVAN, ADV.)
AND:
1. NUCLEAR POWER CORPORATION
OF INDIA LTD., KAIGA SITE,
13
KAIGA GENERTAING STATION - 01 TO 04,
MALLAPUR PO, KAIGA, KARWAR TALUK,
UTTARA KANANDA DISTRICT-581400.
REP BY SITE DIRECTOR,
SRI. SANJAY KUMAR
2. THE CHAIRMAN & MANAGING DIRECTOR
NUCLEAR POWER CORPORATION OF INDIA LTD,
NUB (NABHIKIYA URJA BHAVAN),
ANUSHAKTHI NAGAR, CHEMBUR,
MUMBAI-400094.
3. UNION OF INDIA
(THROUGH SECRETARY TO GOVERNMENT OF INDIA)
DEPARATMENT OF ATOMIC ENTERGY,
ANUSHAKTHI BHAVAN, CSB MARG,
MUMBAI-400039.
4. DEPARTMENT OF PUBLIC ENTERPRISES
(THROUGH SECRETARY TO GOVERNMENT OF INDIA)
MINISTRY OF HEAVY INDUSTRIES &
PUBLIC ENTERPRISES, BLOCK 14,
CGO COMPLEX, LODHI ROAD,
NEW DELHI-110003. ... RESPONDENTS
(BY SRI ASHOK.N.NAYAK, ADV. FOR R-1 & R-2;
SRI PRASANNA KUMAR, ADV. FOR R-3)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO DIRECT THE R-1
TO 3 TO CONSIDER THE REPRSENTATIONS GIVEN BY THE
PETITIONERS DTD: 8.12.2016 AND 18.9.2017 PRODUCED AS
ANNEXURE-G AND G1 TO FIX THE SUPERANNUATION PENSION AND
MEDICAL BENEFITS SCHEME AT 30% OF BASIC PAY PLUS DA IN
ACCORDANCE CENTRAL GOVERNMENT OFFICE MEMORANDUM DTD:
26.11.2008, 2.4.2009, 21.5.2014 PRODUCED AS ANNEXURE-D, D1 E
RESPECTIVELY.
THESE WRIT PETITIONS COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:
14
ORDER
The prayer and the relief sought for by the petitioners in these petitions comes under the jurisdiction of High Court Bench at Dharwad. Petitions accordingly stands disposed of reserving liberty to the petitioners to represent the same before the High Court Bench at Dharwad.
Sd/-
JUDGE lnn