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Karnataka High Court

Sri Sumanth Sharad Heblekar vs Nuclear Power Corporation Of India Ltd on 9 October, 2018

Author: L.Narayana Swamy

Bench: L. Narayana Swamy

                               1


      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 9TH DAY OF OCTOBER, 2018

                           BEFORE

        THE HON'BLE MR. JUSTICE L. NARAYANA SWAMY

     WRIT PETITION Nos.45882-45952 OF 2017 (S-RES)

BETWEEN:
1.    SRI SUMANTH SHARAD HEBLEKAR
      S/O SHARAD, AGED ABOUT 44 YEARS
      R/AT QTR NO C- 269,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400.

2.    SRI SURAJ D. DEVKAR
      S/O DEVIDAS, AGED 32 YEARS
      R/AT QTR NO B-M/2/W4,
      NPCIL KAIGA TOWNSHIP,
      KARWAR - 581400

3.    SRI KASHINATH KHADE
      S/O SIDDUBA KHADE
      AGED 50 YEARS
      R/AT QTR NO C- 167,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

4.    SRI T.R. BINIL
      S/O T.S. RAMACHANDRAN
      AGED 35 YEARS
      R/AT QTR NO C- 3/7/04,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

5.    SRI PARESH D. NAIK
      S/O DATTATREYA
      AGED 41 YEARS
      R/AT QTR NO D-05,
                                2


      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

6.    SRI PRASHANT K.GAONKAR
      S/O KRISHNANAND
      AGED ABOUT 44 YEARS
      R/AT QTR NO C- 27,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

7.    SRI KIRAN S.NAIK
      S/O SHRIKANT
      AGED 45 YEARS
      R/AT QTR NO B/P/03/E3,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

8.    SRI ANAND ARUN BABHALE
      S/O ARUN KUMAR BABHALE,
      AGED 34 YEARS
      R/AT QTR NO C- 315,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
9.    SRI NAGARAJA MUKARI
      S/O MUGAPPA MUKARI
      AGED 43 YEARS
      R/AT QTR NO H-6/S/W,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
10.   SRI V.GANESH
      S/O G.S. VENKATA SUBRAMANYA
      AGED 44 YEARS
      R/AT QTR NO C/K/7/5,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
11.   SRI SATHEESH.E
      S/O ESHWARAIAH
      AGED 44 YEARS
      R/AT QTR NO C/5/1/3,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
                              3



12.   SRI MADHUKESWAR HARIKANTA
      S/O KRISHNA
      AGED 41 YEARS
      R/AT QTR NO C-56,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

13.   SRI JAGADEESH P GAONKAR
      S/O PURUSHOTTAM
      AGED 55 YEARS
      R/AT QTR NO B - P/N/N2,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

14.   SRI M.D. PHAYADE
      S/O DEVAYA
      AGED 53 YEARS
      R/AT QTR NO C/5/1/1,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

15.   SRI AGNEL DISOZA
      S/O GABRIEL
      AGED 47 YEARS
      R/AT QTR NO B-27,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

16.   SRI A.B. NAIK
      S/O BHAKAR NAIK
      AGED 42 YEARS
      R/AT QTR NO G/2/E,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

17.   SRI NAGAREDDY
      S/O BENAKAPPA
      AGED 45 YEARS
      R/AT QTR NO C-26
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
                               4


18.   SRI GANESH S. HEGDE
      S/O SUBRAYA HEGDE
      AGED 44 YEARS
      R/AT QTR NO C-305,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

19.   SRI C. RAJKUMAR
      S/O KOCHUMADHAVAN
      AGED 45 YEARS
      R/AT QTR NO H/8/S,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

20.   SRI M.GANESHRAO
      S/O MUKUNDHARAO
      AGED 42 YEARS
      R/AT QTR NO C-3/4/4
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

21.   SRI N.R. WANDAKAR
      S/O RMAAPPA NARAYAN
      AGED 42 YEARS
      R/AT QTR NO C-144
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

22.   SRI B.T. SUNDAR NAYAK
      S/O THAMMAIAH
      AGED 45 YEARS
      R/AT QTR NO D-086,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

23.   SRI K.A SHAJIMON
      S/O ABDUL RAHMAN
      AGED 44 YEARS
      R/AT QTR NO C-264
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
                                 5


24.   SRI RAJESH C HARIKANTRA
      S/O CHIMANU,
      AGED 41 YEARS
      R/AT QTR NO C-4/9/2,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

25.   SRI MANDA UDAY KISHOR
      S/O MANDA RAMA GOPAL
      AGED 35 YEARS
      R/AT QTR NO C-3/7/1
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

26.   SRI RAJU G. NAIK
      S/O GANPATI NAIK
      AGED 45 YEARS
      R/AT QTR NO C-2/3/1,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

27.   SRI NAGESH H KHARVI
      S/O HUVAYYA KHARVI
      AGED 44 YEARS
      R/AT QTR NO D-059
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

28.   SRI UDAY SADA SAVANT
      S/O SADA SAVANT
      AGED 54 YEARS
      R/AT QTR NO C-91
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

29.   SRI P.K. SINGH
      S/O M.P. SINGH
      AGED 44 YEARS
      R/AT QTR NO J/1/N,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400
                               6


30.   SMT JYOTHI PREETIDAS NAGEKAR
      W/O PREETIDAS NAGEKAR
      AGED 41 YEARS
      R/AT QTR NO B-215,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

31.   SRI UDAY NAGESH NAIK
      S/O NAGESH P NAIK
      AGED 57 YEARS
      R/AT QTR NO C-23,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

32.   SRI SANTOSH SUDHAKAR BANDEKAR
      S/O SUDHAKAR
      AGED 50 YEARS
      R/AT QTR NO C-1/1/4,
      NPCIL KAIGA TOWNSHIP
      KARWAR - 581400

33.   SRI RAJU R NAIK
      S/O RAMA J NAIK
      AGED 45 YEARS
      R/A QTR NO.B-108
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

34.   SRI P B HARAVI
      S/O BASAPPA HARAVI
      AGED 42 YEARS
      R/A QTR NO.C-8/8/4
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

35.   SRI BKARMAKAR
      S/O N C KARMAKAR
      AGED 38 YEARS
      R/A QTR NO.C-6/8/4
      NPCIL KAIGA TOWN SHIP
      KARWAR-581400
                                7


36.   SRI ANANT YESHWANT BHANDAGI
      S/O YESHWANT BHANDAGI
      AGED 43 YEARS
      R/A QTR NO.G7-N,
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

37.   SRI SAJAL KUMAR GHOSH
      S/O ANIL KUMAR GHOSH
      AGED 38 YEARS
      R/A QTR NO.C-6/9/1
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

38.   SRI R RAJESH KUMAR PAI
      S/O RAJESH KUMAR
      AGED 40 YEARS
      R/A QTR NO.D-72
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

39.   SRI N RAJAPPA
      S/O NARAYANAPPA
      AGED 44 YEARS
      R/A QTR.NO.K/10/EAST
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

40.   SRI.T.NAGARAJU
      S/O THIBBAIAH,
      AGED 43 YEARS
      R/AT QTR.NO.C-8/9/Y
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400

41.   SRI. ASHUTOSH KUMAR
      S/O PREM SHANKAR MISHRA
      AGED 35 YEARS
      R/AT QTR.NO.C-3/3/03,
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400
                               8


42.   SRI. NAGARAJA
      S/O VENKATESHAPPA
      AGED 40 YEARS
      R/AT QTR.NO.C-3/10/4,
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400

43.   SRI. SIDLAL MURMU
      S/O LAL MOHAN MURMU
      AGED 36 YEARS
      R/AT QTR.NO.B-L/2/E3,
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400

44.   SRI. PRAVEEN P.C.
      S/O P. SRIDHARAN
      AGED 39 YEARS
      R/AT QTR.NO.C-168
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400

45.   SRI. SAMBHAJI PARAPPA KAGALE
      S/O PARAPPA
      AGED 54 YEARS
      R/AT QTR.NO.D-070
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400

46.   SRI. NANDA N
      S/O DAYANAND
      AGED 52 YEARS
      R/AT QTR.NO.C-134
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400

47.   SRI. PRAKASH DABBANAVAR
      S/O LAXMAN
      AGED 44 YEARS
      R/AT QTR.NO.C-279
      NPCIL KAIGA TOWNSHIP,
      KARWAR-581400
                                  9


48.   SRI. BASAVANT OMANNA GADAKAR
      S/O OMANNA, AGED 50 YEARS
      R/AT QTR NO.D-114,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

49.   SRI. WILSON J. FERNANDES
      S/O JOHN, AGED 48 YEARS,
      R/AT QTR NO..C-157,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

50.   SRI. DINESH GOPAL GAONKAR
      S/O GOPAL, AGED 48 YEARS
      R/AT QTR NO.C-1/3/2,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

51.   SAHINATH GANAPATI GUNAGI
      S/O GANAPATI G GUNAGI
      AGED 49 YEARS
      R/AT QTR NO.C-1/3/1,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

52.   SRI. B.WILSON RODRIGUES
      S/O BELLARMIN K.R
      AGED 46 YEARS
      R/AT QTR NO.C-7/1/3,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

53.   SRI.ARMSTRONG MININ ALFANSO
      S/O MINIM ALFANSO,
      AGED 47 YEARS
      R/AT QTR NO.D-066,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

54.   SRI JERENY GONSALOPAUL FERNANDES
      S/O GONSALOPAUL FERNANDES,
      AGED 35 YEARS
      R/AT QTR NO.B-M/3/E3,
                                10


      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

55.   SRI. K.MADHU
      S/O KESAVAN.P
      AGED 37 YEARS
      R/AT QTR NO.B-97,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400.

56.   SRI THOMAS MATHEW
      S/O MATHEW
      AGED 35 YEARS,
      R/AT QTR NO.B-212
      NPCIL KAIGA TOWNSHIP
      KARWAR -581400

57.   SRI BENISH MATHEW
      S/O MATHEW
      AGED 35 YEARS,
      R/AT ATR NO.B-N/9/S1,
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400
58.   SRI SUDIP KUMAR MANDAL
      S/O DILIP KUMAR MANDAL
      AGED 34 YEARS,
      R/AT QTR NO.B-L/4W
      NPCIL KAIGA TOWNSHIP
      KARWAR -581400

59.   SRI NAGENDRA K. NAIK
      S/O KRISHNAPPANAIK
      AGED 33 YEARS,
      R/AT QTR NO.B-N/1/S1
      NPCIL KAIGA TOWNSHIP
      KARWAR-581 400

60.   SRI MANJAPPA NAIK
      S/O VENKATRAMAN NAIK
      AGED 37 YEARS,
      R/AT QTR NO. C-G/3/E3
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400
                               11



61.   SRI VIVEKANAND NAIK
      S/O NEELAKANT S NAIK
      AGED 34 YEARS,
      R/AT QTR NO.C-7/10/1,
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

62.   SRI R VADIVEL
      S/O M RAMAN
      AGED 40 YEARS,
      R/AT QTR NO.C-4/7/3
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

63.   SRI AJITKUMAR G KULKARNI
      S/O GURURAJRAO KULKARNI
      AGED 41 YEARS,
      R/AT QTR NO.C-187
      NPCIL KAIGA TOWNSHIP
      KARWAR-581400

64.   SRI AZAD KHAN
      S/O SHAHJAD KHAN,
      AGED 37 YEARS
      R/AT QTR NO.B/N/2/W,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400

65.   SRI B RAMAKRISHNA
      S/O THAVITINAIDU
      AGED 38 YEARS
      R/AT QTR NO.C-H/1/N,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400

66.   SRI M VINODHKUMAR
      S/O MANIVEL
      AGED 34 YEARS
      R/AT QTR, NO.C-6/1/2,
      NPCIL KAIGA TOWNSHIP,
      KARWAR 581400
                                 12


67.    SRI HANSRAJ YADAV
       S/O. CHATURBHUJ YADAV
       AGED 31 YEARS
       R/AT. QTR NO.B-149
       NPCIL KAIGA TOWNSHIP
       KARWAR-581400.

68.    SRI SAGAR YUVRAJ AHIRE
       S/O YUVRAJ S AHIRE,
       AGED 33 YEARS
       R/AT QTR NO.C-7/2/4,
       NPCIL KAIGA TOWNSHIP
       KARWAR 581400

69.    SRI U.K. MANOJKUMAR
       S/O O. UNNIKRISHNAN
       AGED 43 YEARS
       R/AT QTR NO.C-54,
       NPCIL KAIGA TOWNSHIP,
       KARWAR 581400

70.    KAIGA PROJECT EMPLOYEES ASSOCIATION (KPEA)
       REG. ADDRESS: UNION OFFICE,
       KAIGA SITE, PO: KAIGA
       VIA: KARWAR, DIST: UTTARA KANNADA
       KARNATAKA-581400
       REP. BY PRESIDENT
       SRI SUMANTH SHARAD HEBLEKAR.

71.    KAIGA PROJECT EMPLOYEES ASSOCIATION (KPEA)
       REG. ADDRESS: UNION OFFICE
       KAIGA SITE, PO: KAIGA
       VIA KARWAR, DIST: UTTARA KANNADA,
       KARNATAKA 581400
       REP. BY GENERAL SECRETARY,
       SRI SURAJ D. DEVKAR.                   ... PETITIONERS

               (BY SRI ARAVIND V. CHAVAN, ADV.)

AND:
1.     NUCLEAR POWER CORPORATION
       OF INDIA LTD., KAIGA SITE,
                              13


     KAIGA GENERTAING STATION - 01 TO 04,
     MALLAPUR PO, KAIGA, KARWAR TALUK,
     UTTARA KANANDA DISTRICT-581400.
     REP BY SITE DIRECTOR,
     SRI. SANJAY KUMAR

2.   THE CHAIRMAN & MANAGING DIRECTOR
     NUCLEAR POWER CORPORATION OF INDIA LTD,
     NUB (NABHIKIYA URJA BHAVAN),
     ANUSHAKTHI NAGAR, CHEMBUR,
     MUMBAI-400094.

3.   UNION OF INDIA
     (THROUGH SECRETARY TO GOVERNMENT OF INDIA)
     DEPARATMENT OF ATOMIC ENTERGY,
     ANUSHAKTHI BHAVAN, CSB MARG,
     MUMBAI-400039.

4.   DEPARTMENT OF PUBLIC ENTERPRISES
     (THROUGH SECRETARY TO GOVERNMENT OF INDIA)
     MINISTRY OF HEAVY INDUSTRIES &
     PUBLIC ENTERPRISES, BLOCK 14,
     CGO COMPLEX, LODHI ROAD,
     NEW DELHI-110003.                    ... RESPONDENTS

         (BY SRI ASHOK.N.NAYAK, ADV. FOR R-1 & R-2;
             SRI PRASANNA KUMAR, ADV. FOR R-3)

      THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO DIRECT THE R-1
TO 3 TO CONSIDER THE REPRSENTATIONS GIVEN BY THE
PETITIONERS DTD: 8.12.2016 AND 18.9.2017 PRODUCED AS
ANNEXURE-G AND G1 TO FIX THE SUPERANNUATION PENSION AND
MEDICAL BENEFITS SCHEME AT 30% OF BASIC PAY PLUS DA IN
ACCORDANCE CENTRAL GOVERNMENT OFFICE MEMORANDUM DTD:
26.11.2008, 2.4.2009, 21.5.2014 PRODUCED AS ANNEXURE-D, D1 E
RESPECTIVELY.

     THESE WRIT PETITIONS COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:
                                14


                          ORDER

The prayer and the relief sought for by the petitioners in these petitions comes under the jurisdiction of High Court Bench at Dharwad. Petitions accordingly stands disposed of reserving liberty to the petitioners to represent the same before the High Court Bench at Dharwad.

Sd/-

JUDGE lnn