Supreme Court - Daily Orders
Godrej & Boyce Mfg.Co.Ltd. vs State Of Maharashtra . on 12 January, 2010
Author: Chief Justice
Bench: Chief Justice
8"ITEM NO.8 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)
No(s).10677/2008
(From the judgement and order dated 24/03/2008 in WP No.
2196/2006 of The HIGH COURT OF BOMBAY)
GODREJ & BOYCE MFG.CO.LTD. & ANR. Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned
Judgment,exemption from filing O.T., directions,
intervention,impleadment,permission to file additional
documents and prayer for interim relief and office report )
WITH SLP(C) NO. 10730 of 2008
SLP(C) NO. 10760 of 2008
SLP(C) NO. 11055 of 2008
SLP(C) NO. 11057 of 2008
SLP(C) NO. 11393 of 2008
SLP(C) NO. 11398 of 2008
SLP(C) NO. 11401 of 2008
SLP(C) NO. 11509 of 2008
SLP(C) NO. 11622 of 2008
SLP(C) NO. 11634 of 2008
SLP(C) NO. 11640 of 2008
(With appln(s) for exemption from filing c/c of the impugned
Judgment,exemption from filing O.T., directions,
intervention,impleadment, modification permission to file
additional documents and permission to file lengthy list of
dates and prayer for interim relief and office report )
SLP(C) NO. 12408 of 2008
(With appln. for permission to file addl. Documents and prayer
for interim relief and office report)
SLP(C) NO. 15791 of 2008
(With prayer for interim relief and office report)
SLP(C) NO. 16470 of 2008
(With prayer for interim relief and office report)
SLP(C) NO. 21389 of 2008
(With office report)
W.P(C) NO. 240 of 2008
(With appln. for stay)
SLP(C) NO. 24149 of 2008
(With office report)
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Date: 12/01/2010 This Petition was called on for hearing
today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE DEEPAK VERMA
HON’BLE DR. JUSTICE B.S. CHAUHAN
For Petitioner(s) Mr. Fali S. Nariman, Sr. Adv.
Mr. Jai Munim, Adv.
Ms. Madhavi Divan, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Abhijeet Swaroop, Adv.
For M/S. Khaitan & Co.,Adv.
Mr. Ashok Kumar Gupta, Adv.
SLP(C) 11634/08 Mr. Praveen Samdani, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
For Mr. E.C. Agrawala, Adv.
SLP(C) 11622/08 Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
For Mr. E.C. Agrawala, Adv.
Mr. Rakesh K. Sharma, Adv.
SLP(C) 11509/08 Mr. Soli J. Sorabjee, Sr. Adv.
Mr. Shailesh C. Mahimutura, Adv.
Mr. Jatin Zaveri, Adv.
SLP(C) 10760/08 Mr. Mukul Rohatgi, Sr. Adv.
Mr. Shailesh C. Mahimutura, Adv.
Mr. Jatin Zaveri, Adv.
SLP(C) 11509/08 Mr. Ranjit Kumar, Sr. Adv.
Mr. Jatin Zaveri, Adv.
Mr. Shashank Garg, Adv.
Mr. Aditya Sharma, Adv.
Ms. Hetu Arora, Adv.
Mr. Joseph Pookkatt, Adv.
Mr. Bhardwaj S. Iyengar, Adv.
For M/S. Ap & J Chambers, Advs.
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For Applicant(s) Mr. Mukul Rohatgi, Sr. Adv.
IA No.12 Ms. Shweta Verma, Adv.
Ms. Sunita Sharma, Adv.
For Respondent(s) Ms. Shilpa Singh,Adv.
Mr. G.E. Vahanvati, AG
Mr. Sanjay Kharde, Adv.
Ms. Asha Gopalan Nair ,Adv
Mr. A. Venayagam Balan, Adv.
Mr. Atul Chitale, Sr. Adv.
Ms. Sunanina Dutta, Adv.
Mrs.Suchitra Atul Chitale, Adv.
Mr. D.N. Goburdhan, Adv.
Mr. P. Bagchi, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 13.1.2010.
(R.K. Dhawan) (Veera Verma) Court Master Court Master