Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Meghalaya - Subsection Section 77(c) in The Meghalaya Police Act, 2010 (c)Occurrence of any situation that would make a member ineligible for appointment to the Accountability Commission under Section 79;or
